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State of Punjab - Section

Section 5A in The Punjab Khadi and Village Industries Board Act, 1955

5A. [ Chairman, Vice-Chairman, Secretary and Joint Secretary to hold office during pleasure of Governor. [Added vide Punjab Act 31 of 1981.]

- Notwithstanding anything contained in section 5 or any other provision of this Act. the Chairman, Vice-Chairman, Secretary, Joint Secretary or any other member of the Board shall hold office during the pleasure of the Governor.]