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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(2)(g) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(g)the courses and period of study or of training to be undertaken, the subjects of examination and standards of proficiency therein to be obtained in any university or in any institution for grant of recognized Physiotherapists' and Occupational Therapists' qualification;