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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(c) in Panjab District Boards Act, 1883

(c)if he, being a member of a local board, without an excuse sufficient in the opinion of the Local Government, neglects for more than three consecutive months to be present at the meetings of that board, or, being a member of the district board, without such suff icient excuse, neglects for more than six consecutive months to be present at the meetings of that board;