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Himachal Pradesh High Court

Unknown vs Rajesh Kumar Rao V. Sohan Lal on 12 April, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Rajesh Kumar Rao v. Sohan Lal .

Cr.MMO No. 240 of 2021 12.04.2022 Present: Ms. Avni Kochhar, Advocate, for the petitioner.

Mr. Rajinder Thakur, Advocate, for respondent No.1.

Mr. Sudhir Bhatnagar, Additional Advocate General, with Mr. Narender Thakur and Mr. Gaurav Sharma, Deputy Advocates General, for the State.

list on 17.5.2022.

r to On the request of learned counsel for the petitioner, 12th April, 2022 (Sandeep Sharma), Manjit Judge ::: Downloaded on - 12/04/2022 20:13:00 :::CIS