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[Cites 0, Cited by 0] [Section 326] [Entire Act]

State of Jharkhand - Subsection

Section 326(5) in Bihar Education Code, 1961

(5)A Headmaster/Principal who fails to pass the examination in three consecutive chances will be reverted by the Managing Committee of the school to a lower rank unless the Managing Committee resolves that there is ample justification for allowing him the maximum of five chances.(G.O. No. 18408-E., dated the 30th October, 1954.)