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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Punjab - Subsection

Section 71(3) in The Punjab Factory Rules, 1952

(3)The Manager of a factory shall submit for the approval of the Chief Inspector plans and site plan, in [Triplicate] [Substituted for 'duplicate' vide Punjab Government Gazette L.S.P. III dated 19.3.1991.] of the building to be constructed or adapted for use as a canteen.