Delhi High Court - Orders
Flat Owners Of Vardhman City Center Ii ... vs Municipal Corporation Of Delhi & Anr on 20 May, 2026
Author: Amit Bansal
Bench: Amit Bansal
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1979/2025
FLAT OWNERS OF VARDHMAN CITY
CENTER II WELFARE SOCIETY .....Petitioner
Through: Mr. Rajiv Kumar Virmani,
Mr. Shubham Pandey and Mr. Jayeeta
Deb Sarkar, Advocates
versus
MUNICIPAL CORPORATION OF DELHI
& ANR. .....Respondents
Through: Mr. Tushar Sannu and Mr. Parvin
Bansal, Advocates for MCD.
Mr. Arun Birbal and Mr. Sanjay
Singh, Advocates for DDA.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 20.05.2026
1. It is not possible to take up this matter today on account of a hearing scheduled at 3:00 PM in an Internal Complaints Committee matter under the POSH Act, 2013.
2. Renotify on 2nd September, 2026.
AMIT BANSAL, J MAY 20, 2026 ds This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/05/2026 at 21:33:01