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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 66(1)(c) in Arunachal Pradesh Urban and Country Planning Act, 2007

(c)any person associated with the State Urban and Country Planning Board or any Local Planning Authority under section 13 having voted in contravention of the said section; or