Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(a) in The Manual of Departmental Orders

(a)It is incumbent on all officers to see that their assistants and subordinates thoroughly understand and strictly adhere to the details of the estimates for works on which they are employed. It is not sufficient to hand over estimates and plans to them and to assume that the work will be carried out, but detailed instructions should be freely and patiently given on all points regarding which they have any doubts, and they should be encouraged to ask for information on such points.