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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Gujarat - Subsection

Section 48(1) in The Maharaja Sayajirao University of Baroda Act, 1949

(1)No person shall be appointed as a [professor or reader] [These words were substituted for the word 'teachers' by Bombay 52 of 1950, Section 32 (1).] of the University except on the recommendations of a Committee for selection specially constituted for the purpose.