Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(1)(c) in Bihar State Regulation of Cold Storages Act, 1992

(c)to advise the State Government in the matter of fixation, from time to time, of maximum charges for storing agricultural produce in the cold storage; and