Delhi High Court - Orders
The Legal Attorneys And Barristers Law ... vs Union Of India & Ors on 5 October, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Sanjeev Narula
$~56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13011/2023 & CM APPL. 51394/2023
THE LEGAL ATTORNEYS AND BARRISTERS LAW FIRM
..... Petitioner
Through: Mr. S.N. Jha, Mr. Saiyed Rehman
Ali, Ms. Pooja Vohra, Ms. Neha, Mr.
Shubham Rakesh, Md. Badeez Uz
Zaman, Mr. Arimardhan Sharma and
Ms. Ankita, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rajesh Gogna, CGSC with Ms.
Avshreya Pratap Singh Rudy, G.P. for
UOI.
Ms. Divya Swamy, SC with Mr.
Shubham Mishra, Advocate for R-2.
Mr. Santosh Kr. Tripathi, SC (Civil),
GNCTD with Ms. Prashansa Sharma,
Mr. Rishabh Srivastava and Mr. Arun
Panwar, Advocates for R-3.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 05.10.2023
1. Learned counsel for the Petitioner prays for withdrawal of the present public interest litigation, with a liberty to prefer a representation before the appropriate authorities.
2. The petition, along with pending application, stands disposed of with This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 22:18:19 the aforesaid liberty.
SATISH CHANDRA SHARMA, CJ SANJEEV NARULA, J OCTOBER 5, 2023/as This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 22:18:19