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State of Jharkhand - Section

Section 506 in Bihar Education Code, 1961

506. Control of Students Living in Hostel or Messes.

- Students living in hostels or messes will be considered to be under the direct control of the heads of the institutions to which hostels or messes are attached, not only during school hours, but also at all other times during the school terms.(R. & O. page 564, rule 3.)