Jammu & Kashmir High Court
Parshotam Lal Khajuria vs State Of J&K; And Ors on 10 November, 2017
Author: Ramalingam Sudhakar
Bench: Ramalingam Sudhakar
S.No. 31
Final hearing
matters
HIGH COURT OF JAMMU AND KASHMIR
AT Jammu
SWP No. 1503/2017
MP No. 1/2017
Date of order: 10.11.2017
Parshotam Lal Khajuria. Vs. State of J&K and ors.
Coram:
Hon'ble Mr. Justice Ramalingam Sudhakar, Judge.
Appearance:
For the Petitioner(s) : None
For the respondent(s): None
i/ Whether to be reported in Yes/No Press/Media?
ii/ Whether to be reported in Yes/No Digest/Journal?
None appears for the parties. Adjourned.
Post for dismissal on 29th November, 2017.
(Ramalingam Sudhakar) Judge Jammu:
10.11.2017 Tilak, Secy.
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