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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in The Rajasthan Pension (Grant to Dependents Of Citizens-Non Government Servants) Rules, 1960

(2)The Superintendent of Police will hold formal enquiry taking evidence on the:-
(i)circumstances in which the life was lost, and
(ii)the pecuniary circumstances of the claimants and their relationship with the deceased.