Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act] Daman and Diu - Subsection Section 60(2)(e) in Daman and Diu Value Added Tax Regulation, 2005 (e)make a note or any inventory of any such money or goods found as a result of such search or place marks of identification on such goods; and