Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 243(2)] [Section 243] [Entire Act]

State of Goa - Subsection

Section 243(2)(i) in The Goa Panchayat Raj Act, 1994

(i)for the prevention of the erection of buildings without adequate provisions for ventilation or the laying out and location of streets;