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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

Madras Presidency - Subsection

Section 100(2)(x) in Madras Hindu Religious and Charitable Endowments Act, 1951

(x)the qualifications, method of recruitment, pay, grant of leave leave allowance and travelling allowance, personal conduct and punishment of-
(i)**********
(ii)executive officers appointed for religious institutions under any provision of this Act or in pursuance of any scheme settled or deemed to be settled thereunder;