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Bengal Presidency - Section

Section 821 in Police Regulations, Bengal , 1943

821. Line leave. [§ 12, Act V, 1861].

- Leave from parade and other duties in the lines may be granted to officers discharged from hospital, but still weak, on the recommendation of the Civil Surgeon, for not more than 10 days. The Civil Surgeon, in recommending such leave, should consider whether any such convalescent can be put on light duty.