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The State Of Haryana And Ors. vs M/S Bestech India Pvt Ltd on 16 May, 2023

Bench: J.K. Maheshwari, Aravind Kumar

     ITEM NO.26                         COURT NO.16                 SECTION IV-B

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 14324/2017
     (Arising out of impugned final judgment and order dated 08-09-2016
     in LPA No. 1749/2016 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     THE STATE OF HARYANA AND ORS. & ORS.                           Petitioner(s)

                                                VERSUS

     M/S BESTECH INDIA PVT LTD                                      Respondent(s)


     Date : 16-05-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J.K. MAHESHWARI
                         HON'BLE MR. JUSTICE ARAVIND KUMAR


     For Petitioner(s)             Mr. Shekhar Raj Sharma, D.A.G.
                                   Mr. Paras Dutta, Adv.
                                   Mr. Samar Vijay Singh, AOR
                                   Mr. Keshav Mittal, Adv.
                                   Mr. Arun Kumar Jaiswal, Adv.
                                   Ms. Amrita Verma, Adv.
                                   Ms. Purva, Adv.
                                   Ms. Sabarni Som, Adv.


     For Respondent(s)             Ms. Mayuri Raghuvanshi, AOR
                                   Mr. Manish Sharma, Adv.
                                   Mr. Vyom Raghuvanshi, Adv.
                                   Ms. Akanksha Rathore, Adv.



                         UPON hearing the counsel the Court made the following
                                            O R D E R

As prayed, two weeks’ time is granted to file rejoinder affidavit.

List on a non-miscellaneous day in the last week of July, Digitally signed by SONIA BHASIN Date: 2023.05.17 2023.

15:00:51 IST Reason:

(SONIA BHASIN) (MALEKAR NAGARAJ) COURT MASTER (SH) BRANCH OFFICER