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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(7)(d) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

(d)The security or the balance, as the case may be, shall be, refunded to the agent after the expiry of the agency.