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[Entire Act]
State of Goa - Section
Section 4 in Public Libraries Membership Rules
4.
a. Book will be lent for members of the public, who are Indian Nationals.| i. For State Library - | those residing in the State of Goa. |
| ii. For District Library - | those residing in the respective District |
| iii. For Taluka Library - | those residing in the respective Taluka. |
| iv. For Village Library - | those residing in the respective Village. |