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State of Goa - Section

Section 4 in Public Libraries Membership Rules

4.

a. Book will be lent for members of the public, who are Indian Nationals.
i. For State Library - those residing in the State of Goa.
ii. For District Library - those residing in the respective District
iii. For Taluka Library - those residing in the respective Taluka.
iv. For Village Library - those residing in the respective Village.