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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(4)(b) in The West Bengal Slum Areas (Improvement And Clearance) Act, 1972

(b)the cost of dismantling and re-erecting any plant, machinery or other equipment used for any trade or industry carried on in the hut or other structure, and