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[Cites 0, Cited by 0] [Section 22N(2)] [Section 22N] [Entire Act]

State of Maharashtra - Subsection

Section 22N(2)(d) in Maharashtra Police Act

(d)Police Personnel upto the rank of Police Inspector for transfer within the respective Range, Commissionerate or Specialized Agency....Police Establishment Boards at the Level of Range, Commissionerate or Specialized Agency, as the case may be;