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[Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act]

NCT Delhi - Subsection

Section 22(5)(i) in The Delhi Land Revenue Act, 1954

(i)a family settlement by which the holding or part of the holding recorded in the record-of – rights in the name of one or more members of that family is declared to belong to another or other member, or