Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 212 in The Finance Act, 2018 212. Amendment of section 3. - In section 3 of the principal Act, -(a)in sub-section (3), item (i) shall be omitted;(b)in sub-section (6), in clause (b), the words "revenue balance and" shall be omitted;(c)in sub-section (6A), item (iii) shall be omitted.
