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[Cites 0, Cited by 2] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(1) in The Registration Act, 1908

(1)When a document is presented for registration under section 19, the translation shall be transcribed in the register of documents of the nature of the original, and, together with the copy referred to in section 19, shall be filed in the registration office.