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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(1)(d) in The Securities and Exchange Board of India (Intermediaries) Regulations, 2008

(d)whether the grant of a certificate to the applicant is in the interest of the investors and the development of the securities market.