Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(f) in The Rajasthan State Interest Subsidy Scheme For Industries, 1998

(f)"Plant and Machinery" means plant and machinery as defined by the Government of India from time to time :