Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 3] [Entire Act] State of Kerala - Subsection Section 3(2) in Kerala Cooperative Societies Act, 1969 (2)The Government may by general or special order confer any person all or any of the powers of the Registrar under this Act.
