Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(2)(c) in The Opening of Delhi Metro Railway for Public Carriage of Passengers Rules, 2002

(c)a statement giving details of the tests, trials and verification conducted by suppliers, metro railway, etc., on the performance of the equipment;