Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 7 in The Haryana Legislative Assembly Members (Pension) Rules, 1978 7. Due date of Pension. - The pension sanctioned under these rules shall become due for payment only on the expiry of the month to which it relates.
