Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 154 in Reductions and Remissions (Andhra Pradesh) 154. The notification-II regarding reduction of Stamp duty payable in respect of Release Deeds issued in G.O.Ms.No.1129, Revenue (Registration I) Department, dated the 13th June, 2005 revoked in G.O. Ms. No. 1169, Rev. (R. I), Dated 15.09.2010.
