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Union of India - Section

Section 79 in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019

79. Repeal and Savings.

- 79.1 Save as otherwise provided in this Renewable Energy Tariff, Regulations, 2019, JERC (Grid Connected Ground Mounted and Solar Rooftop and Metering) Regulations, 2015, together with amendments made from time to time, are hereby repealed.