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[Cites 0, Cited by 1] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(2) in Bihar Privileged Persons Homestead Tenancy Rules, 1948

(2)The enquiring officer shall issue a notice in Form F to all the interested parties intimating the date on which the inquiry shall be made and directing parties to produce all the evidence in their possession in support of or against the application.