Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24A(3)] [Section 24A] [Entire Act] State of Rajasthan - Subsection Section 24A(3)(iv) in University of Rajasthan Act, 1946 (iv)the Head of the Department of Law being a whole-time teacher of Law from each college, which is not a separate Law College;