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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 94(1) in Arunachal Pradesh Panchayat Raj Act, 1997

(1)The Government may assign to a Zilla Parishad functions in relation to any matters to which the executive authority of the Government extends or in respect of function which have been assigned to the State Government by the Central Government.