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State of Maharashtra - Section

Section 51 in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

51. Account of ballot papers.

(1)The Presiding Officer shall at the close of the poll prepare a ballot paper account in FORM E-15 and enclose it in a separate cover with the words 'Ballot Paper Account' super scribed thereon.
(2)The Presiding Officer shall permit a polling agent, who so desires to take a true copy of the entries made in the ballot paper account and shall attest it as true copy.