Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Rajasthan - Subsection Section 45(i) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958 (i)I shall do my best for the welfare of the girl as long as she remains in my charge and shall make proper provisions for her maintenance.
