Supreme Court - Daily Orders
Snehadeep Structures Pvt. Ltd. vs Maharashtra Small Scale Industries ... on 20 September, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.53 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12063/2018
(Arising out of impugned final judgment and order dated 26-03-2018
in AN No. 203/2017 passed by the High Court Of Judicature At
Bombay)
SNEHADEEP STRUCTURES PVT. LTD. & ANR. Petitioner(s)
VERSUS
MAHARASHTRA SMALL SCALE INDUSTRIES
DEVELOPMENT CORPORATION LTD. Respondent(s)
Date : 20-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Shyam Divan, Sr.Adv.
Mr. Vasuman Khandelwal, Adv.
Mr. Shadan Farasat, AOR
For Respondent(s) Mr. Udit Gupta, Adv.
Mr. Nirav Shah, Adv.
M/s. Udit Kishan And Associates, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on Wednesday, the 14th November, 2018.
(MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.09.22 12:20:05 IST Reason: