Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 108(2)] [Section 108] [Entire Act]

State of Punjab - Subsection

Section 108(2)(d) in Punjab Jail Manual, 1996

(d)when on duty, all officers are neat and clean in appearance, properly dressed and accoutered; and that