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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(10) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(10)The Selection Committee shall finalize the selection of the Chairperson or other Member of the Forum within three (3) months from the submission of the list of the eligible persons by the Secretary of the Commission.