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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Sikkim - Subsection

Section 4(1)(a) in Sikkim Official Secrets Act, 1966

(a)wilfully communicates the code or password, document or information to any person other than a person to whom he is authorised to communicate it, or a Court of Justice or a person to who it is, in the interests of the State, his duty to communicate it ; or