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[Cites 0, Cited by 0] [Section 55(5)] [Section 55] [Entire Act]

State of Tamilnadu - Subsection

Section 55(5)(a) in Tamil Nadu Music and Fine Arts University Act, 2013

(a)continue to be affiliated to, or recognised by the [Chennai University, Madurai Kamaraj University or Bharathidasan University] [Substituted for 'Chennai University, Bharathidasan University' by Act No. 16 of 2016, dated 14.09.2016, publish dated 15.09.2016.]; and