Bombay High Court
Prs Permacel Limited vs Johnson And Johnson Employees Union And ... on 6 February, 2024
Author: Sandeep V. Marne
Bench: Sandeep V. Marne
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 878 OF 2011
Prs Permacel Limited ....PETITIONER
V/S
Johnson And Johnson Employees Union And ....RESPONDENT
Anr.
CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 6th February, 2024 P.C. :
Due to paucity of time, stand over to 01/04/2024. Interim order, if any, to continue till then.
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