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Bombay High Court

Prs Permacel Limited vs Johnson And Johnson Employees Union And ... on 6 February, 2024

Author: Sandeep V. Marne

Bench: Sandeep V. Marne

                                                                                  Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 878 OF 2011

 Prs Permacel Limited                       ....PETITIONER
            V/S
 Johnson And Johnson Employees Union And ....RESPONDENT

Anr.

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 6th February, 2024 P.C. :

Due to paucity of time, stand over to 01/04/2024. Interim order, if any, to continue till then.
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