Section 117(1)(c) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

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State of Uttar Pradesh - Subsection

Section 117(1)(c) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(c)suits by persons claiming the land or any of the things vested in a Gram Sabha or a local authority under Section 117 of U.P.Z.A. & L.R. Act, 1950.

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State of Uttar Pradesh - Subsection

Section 117(1)(c) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual