Section 3(2)(b) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(b)the maximum retail price, per month, payable by a subscriber for each of its pay channel offered on a-la-carte basis:

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