Gujarat High Court
Gulamrasul Habibhai Badi & 65 vs State Bank Of India (Sbi) & 3 on 15 September, 2017
Bench: R.Subhash Reddy, Vipul M. Pancholi
C/CA/11750/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR DIRECTION) NO. 11750 of 2017
In LETTERS PATENT APPEAL NO. 1146 of 2017
In SPECIAL CIVIL APPLICATION NO. 12965 of 2017
With
LETTERS PATENT APPEAL NO. 1146 of 2017
In
SPECIAL CIVIL APPLICATION NO. 12965 of 2017
With
CIVIL APPLICATION NO. 9311 of 2017
In
LETTERS PATENT APPEAL NO. 1146 of 2017
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GULAMRASUL HABIBHAI BADI & 65....Applicant(s)
Versus
STATE BANK OF INDIA (SBI) & 3....Respondent(s)
=============================================
Appearance:
MR YATIN OZA, SR. ADVOCATE WITH MR HJ DHOLAKIA, ADVOCATE for the
Applicant(s) No. 1 66
MR RITURAJ M MEENA, ADVOCATE for the Respondent(s) No. 3
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY
and
HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 15/09/2017
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) Heard Mr. Yatin Oza, learned Senior advocate with Mr.H.J.Dholakia, learned advocate for the applicants and Mr. Rituraj Meena, learned advocate for respondent No.3.
C.A.V. (R. SUBHASH REDDY, CJ) (VIPUL M. PANCHOLI, J.) satish Page 1 of 1 HC-NIC Page 1 of 1 Created On Sun Sep 24 07:41:48 IST 2017