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State of Uttar Pradesh - Section

Section 5A in The U.P. Khandsari Sugar Manufacturers' Licensing Order, 1967

5A. [ Payment of price. - No licensee shall for the sugarcane purchased by him pay the price which is less than the minimum price or the price of sugarcane fixed under clause 4 of the Sugarcane (Control) Order, 1966.] [Inserted by Notification No. 2103-S/XVIII-5-1724-78, dated 29.2.1978.]