Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 46 in Tamil Nadu Private Colleges (Regulation) Act, 1976

46. Jurisdiction of Criminal Court.

- No Court inferior to that of a Metropolitan magistrate or a Judicial Magistrate of the First Class shall try any offence punishable under this Act.